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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Advocates
Judges

    Dal Pathak v. State Of Assam

    Ajai Lamba, C.J.:— Mr. S.K. Medhi, Advocate states that his name has not been reflected in the cause list as counsel for the appellant.

    2. Let the name of Mr. S.K. Medhi, Advocate be reflected in the cause list as counsel for the appellant.

    3. List on 22nd January, 2020.

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    Dal Pathak v. State Of Assam
    (Jan 2, 2020)