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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Dipak Misra, C.J.
  • A.M. Khanwilkar
  • D.Y. Chandrachud, JJ.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Dipak Misra, C.J.
  • A.M. Khanwilkar
  • D.Y. Chandrachud, JJ.
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Smart Summary

    Roshan Giri Petitioner(S) v. Union Of India (S).

    1. Issue notice fixing the returnable date within six weeks.

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    Comments

    Roshan Giri Petitioner(S) v. Union Of India (S).
    (Oct 6, 2017)