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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • [Sanjay Jain, Akanksh Kaul, Chinmaya Chandra, Vidur Mohan, Mrs. Anil Katiyar]
Judges
  • [Uday Umesh Lalit, Ms. Indu Malhotra]
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • [Sanjay Jain, Akanksh Kaul, Chinmaya Chandra, Vidur Mohan, Mrs. Anil Katiyar]
Judges
  • [Uday Umesh Lalit, Ms. Indu Malhotra]
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Smart Summary

    Principal Commissioner of Income-tax v. Chain House International (P.) Ltd.

    ORDER

    1. Delay condoned.

    2. We see no reason to interfere with the impugned order. The special leave petition is, accordingly, dismissed.

    3. Pending application(s), if any, shall stand disposed of.

    tanvi

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    Comments

    Principal Commissioner of Income-tax v. Chain House International (P.) Ltd.
    (Feb 18, 2019)