1. This petition is listed today for cross examination of petitioner's witness.
2. Ms. Purnima Raj, Advocate appearing on behalf of the respondent submits that as the main counsel Ms. Gayatri Verma, Advocate was not likely to be available today, Ld. counsel for the petitioner was requested not to call the witness and pursuant to that request petitioner's witness was not called. Adjournment has accordingly been sought.
3. Ground for adjournment appears to be satisfactory, hence the matter is adjourned.
4. Fix 7.3.2019 for cross examination of petitioner's witness before Ld. Deputy Registrar.