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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • S.V.S. Rathore, Member (Judicial)
  • B.B.P. Sinha, Member (Administrative)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Legal Practitioner
  • By Legal Practitioner for the Applicant;
Judges
  • S.V.S. Rathore, Member (Judicial)
  • B.B.P. Sinha, Member (Administrative)
See more information ...
Smart Summary

    Sanjay Tiwari v. Union Of India

    Present: Shri V.K. Pandey, Ld. Counsel for the applicant and Dr. Shailendra Sharma Atal, Ld. Counsel for the respondents.

    Ld. Counsel for the applicant has filed the Supplementary Affidavit in support of application for condonation of delay.

    Ld. Counsel for the respondents prays for time to file his reply to the said Supplementary Affidavit.

    List this case on 03.04.2019 for orders.

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    Comments

    Sanjay Tiwari v. Union Of India
    (Feb 15, 2019)