Citation Codes Equivalent Citations citation codes Case Number D.B. Special Appeal Writ No. 794/2017 Advocates None present. Judges Pradeep Nandrajog, C.J. Dinesh Chandra Somani, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Sumer Singh Jat v. State Of Rajasthan 1. None appears for the appellant even at the second call. The matter had been passed over once.2. The appeal and the condonation application are accordingly dismissed for non-prosecution.