Citation Codes Equivalent Citations citation codes Case Number D.B. Special Appeal Writ No. 826/2017 Advocates Mr. Naveen Dhuwan Judges Pradeep Nandrajog, C.J. Dinesh Chandra Somani, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Rakesh Kumar Thalor v. State Of Rajasthan 1. The impugned order has been passed on a consent and it is settled law that no appeal lies against an order passed by consent.2. The appeal is accordingly dismissed as not maintainable.