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    Capt. Vivek Anand Singh v. Union Of India & Ors.

    A.T. No. 26 of 2011

    1. This application has been filed by the petitioner for transferring the petition from Lucknow Bench to this Bench. This is a part-heard matter before Lucknow Bench and, therefore, it cannot be transferred.

    2. The application is dismissed.

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    Capt. Vivek Anand Singh v. Union Of India & Ors.
    (Jul 6, 2011)