Citation Codes Equivalent Citations citation codes Case Number O.A No. 127 of 2009 Advocates Mr. Ankur Chibber, Advocate Mr. Umang Shankar, Advocate for Applicant; Judges S.S Kulshrestha, Member S.S Dhillon, Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Lt. Col. Varpaul Singh v. Union Of India Counsel for the applicant seeks permission to withdraw the case with liberty to file a fresh application. Permission granted. The application is dismissed as withdrawn with liberty to file fresh application.