Citation Codes Equivalent Citations citation codes Case Number TA No. 102/09 [WP(C) no. 4347/93 of Delhi High Court] Advocates None for Petitioner; Capt. Alifa Akbar for Respondents. Judges A.K. Mathur Member Chairperson M.L. Naidu See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Maj Gen Dk Das v. Union Of India And Ors. Heard.Capt. Alifa Akbar appearing on behalf of respondents submits incumbent has been expired and she produced the photocopy of Casualty Sheet where it is shown that incumbent died on 06.12.1993. Hence, petition stands abated and dismissed as such.