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Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Sh. N.B. Joshi, Advocate, Counsel for Petitioner;
  • Ms. Jyoti Singh, Ms. Kimmi Marwaha, Advocates, Counsels for Petitioner.
Judges
  • A.K. Mathur
  • A.M.
  • Chairperson
  • M.L. Naidu
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Sh. N.B. Joshi, Advocate, Counsel for Petitioner;
  • Ms. Jyoti Singh, Ms. Kimmi Marwaha, Advocates, Counsels for Petitioner.
Judges
  • A.K. Mathur
  • A.M.
  • Chairperson
  • M.L. Naidu
See more information ...
Smart Summary

    Maj Gen Sp Sinha v. Union Of India And Ors.

    Heard.

    In pursuance to the direction given by this court on 10.09.2009, the statutory complaint of petitioner has been disposed of by the Ministry of Defence on 24.09.2009. Therefore, nothing survives in this petition and same is disposed of. However, it will open for the petitioner if he has any other grievance he may take recourse to remedies according to law. No costs.

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    Comments

    Maj Gen Sp Sinha v. Union Of India And Ors.
    (Oct 8, 2009)