Citation Codes Equivalent Citations citation codes Case Number TA No. 22/09 W.P (C) No. 3624/91 Advocates Sh. S.M Hooda, Advocate, ; None, Judges A.K Mathur Chairperson M.L Naidu, A.M See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Sh. Prem Singh v. Union Of India &Ors. Heard.Learned counsel for petitioner submits that petition has become infructuous. Therefore, the petition is dismissed as infructuous. No costs.