Citation Codes Equivalent Citations citation codes Case Number O.A No. 125 of 2011 Advocates Sh. K. Ramesh, Advocate, ; Sh. Ankur Chhibber, Advocate, Judges A.K Mathur Chairperson S.S Dhillon, Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Lt. Col. Sanjay Kashyap v. Union Of India & Ors. 1. Learned counsel for the petitioner wishes to withdraw this petition with liberty to make a representation before the authorities. The petition is dismissed as withdrawn with liberty as prayed for. No order as to costs.