Citation Codes Equivalent Citations citation codes Case Number O.A No. 107 of 2011 Advocates Maj. Mohan Kumar, Mr. J.S Mann, Advocate, for Applicant; Judges S.S Kulshrestha, Member Z.U Shah, Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Rect. Akhilesh Singh Yadav v. Union Of India & Ors. 1. Ld. Counsel for the appellant submits that he be permitted to withdraw this petition with a liberty to file a fresh petition. Petition is dismissed as withdrawn with a liberty to file a fresh.