Citation Codes Equivalent Citations citation codes Case Number Transfer Application (TA) No. 06/AFT/09 Writ Petition (C) No. 524/1991 Advocates The petitioner and his advocate are not present. Respondent is represented by Col Devendra Singh. Judges S.S. Kulshreshtra Member Member S.S. Dhillon See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Lt. Col. (Ts) Mahesh K. Sanga v. Union Of India & Ors. . The case is called repeatedly. Nobody was present on behalf of the petitioner. Col Devendra Singh, is present from the side of Union of India. This petition appears to have become infructous. The petition is thereby dismissed.