Citation Codes Equivalent Citations citation codes Case Number TA No. 35.AFT/2009 [W.P(C) 4265/93 of High Court] Advocates None, Through: Col. R. Subhramanium with Capt Rahul Soni. Judges A.K Mathur, J.M M.L Naidu, A.M See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Ex. Sep. Ram Singh Yadav Throgh: Nemo v. Union Of India & Ors. Ld. Counsel for respondents produce a copy of order granting disability pension to petitioner @100% per month w.e.f. 21.04.1990. Therefore, this petition does not survive and accordingly disposed of.