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Advocates
  • Advocate for the Petitioner: Dr. Ashok Saraf
  • Advocate for the Respondent: S.C, Finance and Taxation
Judges
  • Achintya Malla Bujor Barua, J.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Advocates
  • Advocate for the Petitioner: Dr. Ashok Saraf
  • Advocate for the Respondent: S.C, Finance and Taxation
Judges
  • Achintya Malla Bujor Barua, J.
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Smart Summary

    Raj Coke Industries A Partnership Firm Registered Under The Indian Partnership Act, 1932 And Having Its Principal Place Of Business At 1/1A Biplabi Anukul Chandra Street, Kolkata-700072 And Its Industrial Unit Situated At Vill. - Dalmagaon, P.S Puthimari, Rangia, Kamrup And In The Present Proceedings Rep. By One Of Its Partners Sri. Ajay Kumar Jain Of The v. Firm 1. The State Of Assam And 4 Ors. Rep. By The Comm. And Secy. To The Govt. Of Assam, Deptt. Of Finance And Taxation, Dispur, Ghy-6

    The Order of the Court was delivered by

    Achintya Malla Bujor Barua, J.:— Dr. B. Ahmed, learned counsel for the respondent Industries Department states that a new incumbent has joined as Commissioner of Industries and therefore, he needs some time to examine the matter.

    2. Two weeks time is allowed for the purpose.

    3. List this matter on 02.11.2018

    4. Interim order passed earlier shall continue till then.

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    Comments

    Raj Coke Industries ... v. Firm 1. The State Of...
    (Sep 28, 2018)