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AMICUS AI
Citation Codes
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citation codes
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Judges
  • Madan B. Lokur
  • Deepak Gupta
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Cites
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Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Madan B. Lokur
  • Deepak Gupta
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Smart Summary

    Ruchi Soya Industries Ltd. v. Union of India

    “Leave granted.

    The bank guarantee be kept alive till the disposal of the appeal.”

    Use AI to get other relevant cases.
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    Comments

    Ruchi Soya Industries Ltd. v. Union of India
    (May 4, 2017)