Citation Codes Equivalent Citations citation codes Case Number Civil Appeal Dy. No. 7532 of 2016 Judges Prafulla C. Pant Uday Umesh Lalit See more information ... Smart Summary Please sign up to generate summary. Commissioner v. Enterprises International Ltd. “Heard learned counsel for the appellant.Delay condoned.We are not inclined to interfere with the order impugned in the appeals. The civil appeals are dismissed.”