Citation Codes Equivalent Citations citation codes Case Number Civil Appeal No. 10633 of 2014 Judges H.L. Dattu A.K. Sikri See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Bharat Bijlee Ltd. v. Commissioner ‘‘Notice.No stay.Tag with C.A. No. 445 of 2007.Learned Counsel for the appellant is permitted to add/replace relevant page(s) in the paper books.”