Citation Codes Equivalent Citations citation codes Case Number Review Petition (Civil) Nos. 1335-1336 of 2004 in C.A. No. 6559-6560 of 1997 Judges R.C. Lahoti G.P. Mathur See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Charminar Nonwovens Ltd. v. Commissioner “We have gone through the review petitions and the connected records. We do not find any merit therein. The review petitions are, therefore, dismissed.”