Citation Codes Equivalent Citations citation codes Case Number Original Application No. 635 of 2017 Advocates Applicant: Mr. Aditya Dhawan and Ms. Kiran Dhawan, Advs. Respondent Mr. Divya Prakash Pandey, Adv. for HPSPCB Dr. Sarbjit Sharma, Mr. Manish Kumar and Ms. Sonica Poria, Advs. for State of HP Respondent No. 7 & 8 Mr. Deepak Kaushal, Adv. Judges Jawad Rahim Acting Chairperson S.P Wangdi Expert Member Judicial Member Satyawan Singh Garbyal See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Ramesh Chand v. State Of Himachal Pradesh & Ors. 1. Learned Counsel for State of Himachal Pradesh seeks time to file the report regarding issues raised in our order dated 20th April, 2018. Finally a week's time is granted.2. List this matter on 16 May, 2018.