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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Applicant: Mr. Manish Garg, Adv.
  • Respondent Nos. 2-6 & 8: Mr. Tarunvir Singh Khehar and Ms. Guneet Khehar, Advs.
  • Respondent No. 9: Mr. B.R Sharma, Adv.
  • Respondent No. 10: Mr. I.K Kapila, Mr. Ravinder Chadha and Mr. Jagdish Pd, Advs.
  • Respondent No. 12: Mr. Parminder Singh, Adv.
  • Respondent nos. 13 to 17: Mr. Rajat Katyal and Ms. Ankita Goyal, Advs.
  • Mr. Rajiv Bansal, Mr. Kush Sharma Mr. Anurag Tripathi adn Mr. Anirudh Chadha, Adv. for DDA
  • Mr. Dinesh Jindal, LO, DPCC
  • Ms. Puja Kalra, Adv. for SDMC
  • Mr. Krishna Kumar Singh, Adv. for MoEF
  • Mr. Rakesh Wadhwa, Mr. Abhishek Baid and Mr. Nikhil Mishra, Advs.
Judges
  • Swatanter Kumar
  • Chairperson
  • U.D Salvi, J.M
  • Raghuvendra S. Rathore, J.M
  • Bikram Singh Sajwan, E.M
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Applicant: Mr. Manish Garg, Adv.
  • Respondent Nos. 2-6 & 8: Mr. Tarunvir Singh Khehar and Ms. Guneet Khehar, Advs.
  • Respondent No. 9: Mr. B.R Sharma, Adv.
  • Respondent No. 10: Mr. I.K Kapila, Mr. Ravinder Chadha and Mr. Jagdish Pd, Advs.
  • Respondent No. 12: Mr. Parminder Singh, Adv.
  • Respondent nos. 13 to 17: Mr. Rajat Katyal and Ms. Ankita Goyal, Advs.
  • Mr. Rajiv Bansal, Mr. Kush Sharma Mr. Anurag Tripathi adn Mr. Anirudh Chadha, Adv. for DDA
  • Mr. Dinesh Jindal, LO, DPCC
  • Ms. Puja Kalra, Adv. for SDMC
  • Mr. Krishna Kumar Singh, Adv. for MoEF
  • Mr. Rakesh Wadhwa, Mr. Abhishek Baid and Mr. Nikhil Mishra, Advs.
Judges
  • Swatanter Kumar
  • Chairperson
  • U.D Salvi, J.M
  • Raghuvendra S. Rathore, J.M
  • Bikram Singh Sajwan, E.M
See more information ...
Smart Summary

    Hardeep Singh & Ors. v. Sdmc & Ors.

    Item No. 08

    List this matter for hearing on 30th January, 2017.

    In the meanwhile, the DPCC and Delhi Municipal Corporations shall file its complete and comprehensive status report in relation to the matter in controversy particularly from the point of view of noise pollution and waste generation.

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    Comments

    Hardeep Singh & Ors. v. Sdmc & Ors.
    (Dec 13, 2016)