Citation Codes Equivalent Citations citation codes Case Number Review Petition No. 168 of 2009, Writ Appeal No. 650 of 2008 (LR) Advocates Sri. Ranganath S. Jois Advs. (Absent) Sri. K. Krishna, Aga., for R1 & R2 Judges V.G Sabhahit B.V Nagarathna, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT N.S. Nagraj v. State Of Karnataka ORDERThis petition was called out twice and passed over. Called out again. No representation made. Review Petition is dismissed for non prosecution.