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    The Mathworks Inc., A Company Incorporated Under The Laws Of The State Of Delaware, United States Of America, Having Its Principal Place Of Business At 3, Apple Hill Drive, Natick, Massachusetts 01760, United States Of America. v. Mathworks India Private Ltd., A Company Incorporated Under The Laws Of India Having Its Regd. Office At Salarpuria Windsor Building, No. 3, Ulsoor Road, Bangalore-560 042 Petitioners

    ORDER

    Counsel on both sides have filed a joint memo on behalf of the petitioners and respondent stating that the petitioners' dues have been settled fully and finally and that the petitioners may be permitted to withdraw the petition.

    2. Joint memo is taken on record. In view of the out of court settlement between the parties, the company petition is dismissed as withdrawn.

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    The Mathworks Inc., ... v. Mathworks India Priv...
    (Feb 25, 2012)