Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Sri. Ashok Haranahalli, Senior Counsel for Sri Prashanth Kumar D, Advocate
  • Sri. B.A Belliappa, Advocate for Respondent No. 1
Judges
  • K. Bhakthavatsala, J.
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Sri. Ashok Haranahalli, Senior Counsel for Sri Prashanth Kumar D, Advocate
  • Sri. B.A Belliappa, Advocate for Respondent No. 1
Judges
  • K. Bhakthavatsala, J.
See more information ...
Smart Summary

    M.R. Hiremath v. Lokayuktha Police

    ORDER

    Sri. Ashok Haranahalli learned Senior Counsel, after addressing arguments at length seeks permission to withdraw the writ petition with liberty to take such course of remedy available in law, in future.

    2. In view of the above, petition is dismissed as withdrawn with liberty to take such course of remedy available in law.

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    M.R. Hiremath v. Lokayuktha Police
    (Mar 13, 2013)