Citation Codes Equivalent Citations citation codes Case Number I.T.T.A No. 499 of 2014 Judges Kalyan Jyoti Sengupta, C.J M.S Ramachandra Rao, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT The Commissioner Of Income Tax (Central), Hyderabad v. M/S. Nagarjuna Construction Co. Ltd., Hyderabad Kalyan Jyoti Sengupta, C.J:— On identical issue, this Court has dismissed an appeal, being, I.T.T.A No. 486 of 2014.2. Hence, this appeal is also dismissed.