Citation Codes Equivalent Citations citation codes Case Number I.T.T.A No. 481 of 2014 Judges Kalyan Jyoti Sengupta, C.J Sanjay Kumar, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT The Commissioner Of Income Tax (Central), Hyderabad v. M/S. Nagarjuna Construction Co. Ltd., Hyderabad Kalyan Jyoti Sengupta, C.J:— On identical issue, this Court has been pleased to dismiss an appeal, being I.T.T.A No. 486 of 2014, on 30.07.2014 Hence, this appeal is also dismissed. No order as to costs.