Citation Codes Equivalent Citations citation codes Advocates Attorney for the petitioner: Mr. W.J Watson. Judges Mr. Justice Phear See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Wood v. Wood And Another. Phear, J., made an order declaring the settlement void as regards the respondent, and directing the trustees to reconvey the settled property to the petitioner for an absolute estate.Attorney for the petitioner: Mr. W.J Watson.