Citation Codes Equivalent Citations citation codes Case Number CRR 1111 Of 2012 Advocates See more information ... Smart Summary Please sign up to generate summary. JUDGMENT ORIGINAL PDF To access the original judgment, please Sign In or Subscribe. Sk Nasiruddin @ Badsha v. The State of West Bengal & Ors 1 05.01.2018 Sl.189 Ct. 35 K. Sadhu C.R.R. No1111 of 2012 Sk. Nasiruddin @ Badsha ‐Vs‐ The State of West Bengal & Ors. None appears on behalf of the petitioner. Let the matter go out of the list. (Debi Prosad Dey, J.)