Citation Codes Equivalent Citations citation codes Case Number M.A No. 38/2017 in O.A No. 681/2014 Advocates Mr. SS Pandey, Advocate Mr. KS Bhati, Sr. CGSC & SK Bhati, Advocate Judges Babu Mathew P. Joseph, Judicial Member S.K Singh, Administrative Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Maj Gen. A.K Shukla v. Union Of India & Ors. M.A No. 38 of 2017 In O.A No. 681 of 20141. Shri S.S Pandey, learned counsel appearing for the applicant, seeks permission for withdrawing this M.A Permission is granted and this M.A is dismissed as withdrawn.