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    Maj Gen. A.K Shukla v. Union Of India & Ors.

    M.A No. 38 of 2017 In O.A No. 681 of 2014

    1. Shri S.S Pandey, learned counsel appearing for the applicant, seeks permission for withdrawing this M.A Permission is granted and this M.A is dismissed as withdrawn.

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    Maj Gen. A.K Shukla v. Union Of India & Ors.
    (Jan 11, 2017)