Citation Codes Equivalent Citations citation codes Case Number Excise Appeal No. 507 of 2007 Advocates Sh. P.K Singh, SDR Ms. Amisha Nayak, Adv. Judges R.M.S Khandeparkar, President Rakesh Kumar, Member (Technical) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Cce, Indore v. M/S Man Industries (I) Ltd. . At the request of learned DR, time granted to place on record the legible copies of the order as also the documents which are referred to in the order. Stand over to 15.04.2010