Citation Codes Equivalent Citations citation codes Case Number Misc. Application No. 78 of 2014 and Appeal No. 30 of 2014 Advocates Mr. Kumar Desai, Advocate with Mr. Mihir Mody and Mr. Pratham V. Masurekar, Advocates Mr. Ranjit Bhonsale, Advocate for the Applicant. Judges J.P Devadhar, Presiding Officer Jog Singh, Member A.S Lamba, Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Anil Dave v. Securities And Exchange Board Of India J.P Devadhar (Oral):— Learned counsel for the applicant seeks to withdraw Miscellaneous Application. Miscellaneous Application is dismissed as withdrawn with no order as to costs.