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Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Mr. Vinay Chauhan Advocate
  • Mr. E.P Bharucha Senior Advocate with Mr. Cyrus Bharucha, Mr. Sachin Chandarana and Ms. Parina Talsania Advocates nos. 1 and 2.
  • Dr. Mrs. Poornima Advani Advocate with Ms. Harshada Nagare Advocate no. 3.
  • None present no. 4.
Judges
  • N.K Sodhi, Presiding Officer
  • Utpal Bhattacharya, Member
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Mr. Vinay Chauhan Advocate
  • Mr. E.P Bharucha Senior Advocate with Mr. Cyrus Bharucha, Mr. Sachin Chandarana and Ms. Parina Talsania Advocates nos. 1 and 2.
  • Dr. Mrs. Poornima Advani Advocate with Ms. Harshada Nagare Advocate no. 3.
  • None present no. 4.
Judges
  • N.K Sodhi, Presiding Officer
  • Utpal Bhattacharya, Member
See more information ...
Smart Summary

    Ram Narayan Bhagat v. The National Stock Limited

    N.K Sodhi, Presiding Officer (Oral):— Learned counsel for the appellant states that he has obtained instructions from his client and that he wants to withdraw the appeal. There is no objection from the side of the respondents.

    Dismissed as withdrawn.

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    Comments

    Ram Narayan Bhagat v. The National Stock Limited
    (Jan 9, 2009)