Citation Codes Equivalent Citations citation codes Case Number Petition Number CP/59/2017 Advocates G.V Mohan Kumar M. Kannan Joint Director Judges Anantha Padmanabha Swamy, Member (Judicial) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT First Technologies India Pvt. Ltd., In Re Anantha Padmanabha Swamy, Member (Judicial):— Counsel for the applicant present. Representative from the office of the RD present. Time is extended at request for hearing submissions. Put up alongwith connected matters on 10.01.2018