Citation Codes Equivalent Citations citation codes Case Number Appeal No. 57 of 2009 Advocates Mr. Praveen Agrawal, Advocate with Mr. Harish Sanghavi, Advocate Mr. Kumar Desai, Advocate with Mr. Kersi Dastoor, Advocate Judges N.K Sodhi, Presiding Officer Samar Ray, Member See more information ... Smart Summary Factual and Procedural Background This opinion references the same order as in Appeal no. 51 of 2009 decided on 26.10.2010. Legal Issues Presented The opinion addresses a procedural matter and does not frame distinct legal issues. Arguments of the Parties The opinion does not contain a detailed account of the parties' legal arguments. Table of Precedents Cited No precedents were cited in the provided opinion. Court's Reasoning and Analysis The court's decision is based solely on the reference to the earlier order in Appeal no. 51 of 2009 dated 26.10.2010, without additional analysis or reasoning provided in this opinion. Holding and Implications DISPOSED OF The decision adopts the outcome of the earlier appeal, resulting in no new precedent or broader implications beyond the resolution of the referenced matter. Show full summary ... JUDGMENT Tlb Securities Private Limited v. Securities And Exchange Board Of India Samar Ray, Member:— Same order as in Appeal no. 51 of 2009 decided on 26.10.2010