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    Amjad Ali Mirza v. Board of Wakfs West Bengal & Ors

    191 4.8.17 S.D.

    W.P. 18880 (W) of 2006 W.P. 10885(W) of 2006 Amjad Ali Mirza Board of Wakfs, West Bengal & Ors.

    Mr. Amal Baran Chatterjee . For the Petitioner.

    Let these applications appear as For Orders before hearing matters on 10th August, 2017.

    ( I.P. Mukerji, J.)

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    Amjad Ali Mirza v. Board of Wakfs West Bengal & Ors
    (Aug 4, 2017)