Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Judges

    Arjun Flour Mills v. State Of Orissa And Others

    Order

    We have read the referral order. We find that the decision of a Constitution Bench in S. Kodar v. State of Kerala (1974) 4 SCC 422, (1975) 1 SCR 121 will also have to be considered. Therefore, a reference to a Bench of seven learned Judges becomes necessary. The papers and proceedings may be placed before the Hon'ble Chief Justice for appropriate directions.

    Court Masters

    Use AI to get other relevant cases.

    Comments

    Arjun Flour Mills v. State Of Orissa And Others
    (Oct 6, 1999)