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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Mr. Anip Sachthey, Mr. Mohit Paul and Ms. Shagun Matta, Advs.
  • Ms. Jyoti Rajshree for Mr. D.S Mahindru, Adv. for Respondent No. 1.UOI.
  • Mr. P.V Kapur, Sr. Adv. with Mr. Himanshu Bagai and Mr. Aman Anand, Advs. for Respondent No. 2.IPRS.
  • Dr. A.M Singhvi, Sr. Adv. with Mr. Pragyan Sharma & Mr. Rupesh Gupta, Advs. for Respondent No. 3.Phonographic Performance
Judges
  • Vikramajit Sen
  • S.L Bhayana, JJ.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Mr. Anip Sachthey, Mr. Mohit Paul and Ms. Shagun Matta, Advs.
  • Ms. Jyoti Rajshree for Mr. D.S Mahindru, Adv. for Respondent No. 1.UOI.
  • Mr. P.V Kapur, Sr. Adv. with Mr. Himanshu Bagai and Mr. Aman Anand, Advs. for Respondent No. 2.IPRS.
  • Dr. A.M Singhvi, Sr. Adv. with Mr. Pragyan Sharma & Mr. Rupesh Gupta, Advs. for Respondent No. 3.Phonographic Performance
Judges
  • Vikramajit Sen
  • S.L Bhayana, JJ.
See more information ...
Smart Summary

    National Restaurant Association Of India & Ors. v. Union Of India & Ors.

    VIKRAMAJIT SEN, J.

    1. Learned counsel appearing for the Petitioners relies entirely on the arguments addressed before us by Mr. Bhasin. We have dismissed Writ Petitions WP(C) No. 452/1999 & WP(C) No. 914-1040/2009 and WP(C) No. 23787-89/2005 & WP(C) No. 3870-3995/2009. These Writ Petitions are similarly dismissed for the reasons articulated in WP(C) No. 452/1999 & WP(C) No. 914-1040/2009 and WP(C) No. 23787-89/2005 & WP(C) No. 3870-3995/2009. All interim Orders are recalled.

    There shall be no order as to costs.

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    Comments

    National Restaurant Association Of India & Ors. v. Union Of India & Ors.
    (Apr 7, 2011)