Order
1. Heard learned counsel for the parties.
2. It appears that there is apparent conflict in two three-Judge Bench judgments of this Court in Rajasthan SRTC v. Krishna Kant (1995) 5 SCC 75, (1995) 31 ATC 110 and Rajasthan SRTC v. Khadarmal (2006) 1 SCC 59.
3. Let the appeals be placed before the Hon'ble the Chief Justice of India for placing the matters before a larger Bench.
Court Masters