Order
Having heard Mr Ram Jethmalani, learned Senior Counsel appearing in support of IA No. 67 in CA No. 9813 of 2011 and IA No. 5 in CA No. 9833 of 2011, for further time to file the documents before SEBI and also for extension of time to make the deposits as earlier directed (2013) 2 SCC 733, we are not inclined to entertain the same and the applications are dismissed accordingly.
Court Masters