Citation Codes Equivalent Citations citation codes Case Number Civil Appeal No. 346 Of 1978 Advocates A.T.M. Sampath R. Mohan Ayyam Perumal Advocates. Judges Hon'Ble Justice R. S. Pathak (Cji) And Hon'Ble Justice M. N. Venkatachaliah See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Hindu v. State Of Tamil Nadu In view of the law laid down by this Court in C.A. No. 1633 of 1974 [Indian Express (P.) Ltd. v. State of Tamil Nadu printed at page 474 supra] there is no force in this appeal. The appeal is dismissed a accordingly. No costs. Appeal dismissed.