Citation Codes Equivalent Citations citation codes Case Number Writ Petition* (C) No. 338 of 2000, decided on July 18, 2002 Advocates For the Appellants: ---------- For the Respondent: --------- Judges Justice V.N. Khare Justice G.B. Patnaik See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Hindustan Agro Chemicals Limited And Others v. Union Of India . OrderWe have seen the judgment and the records. Keeping in view the principles laid down by this Court in Rupa Ashok Hurra v. Ashok Hurra (2002) 4 SCC 388 this petition is dismissed.