Citation Codes Equivalent Citations citation codes Case Number I.A. No. 5 In Civil Appeal.No.5347/1997 Advocates Mr. Sushil Kumar Jain Mr. B.D. Sharma Advocates. Judges Hon'Ble Justice G. B. Pattanaik And Hon'Ble Justice U. C. Banerjee See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Messrs Gotan Lime Khanij Udyog v. State Of Rajasthan And Another For getting the benefit under the Amnesty Scheme introduced by the State Government, the appellant wants to withdraw this appeal. It is dismissed as withdrawn. Interlocutory application stands allowed accordingly.