Citation Codes Equivalent Citations citation codes Case Number Review Petition No. 562 Of 1990 Advocates For Judges Hon'Ble Justice B. C. Ray Hon'Ble Justice K. N. Saikia And Hon'Ble Justice M. M. Punchi See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Delhi Administration And Others v. Vijay Pal Sharma The Order of the Court is as follows We have carefully gone through the Review Petition and the connected papers. We do not find any merit in the Review Petition which is accordingly dismissed.