Citation Codes Equivalent Citations citation codes Case Number Petition(S) For Special Leave To Appeal (Civil) No.(S). 26376 Of 2004 (Against The Judgment And Order Dated 1.10.2004 Passed By The Intellectual Propert Appellate Board, Chennai) (Circuit Bench Sitting At New Delhi) In Ta/119/2003-Tm/Del) [2005 (30) Ptc 330 (Ipab] Advocates For the Petitioner: Mr. Mukul Rohtagi Sr. Adv. Mr. Uday U. Lalit Sr. Adv. Mr. Rajiv Bansal Adv. Mr. Prashant Kumar Advocate. Judges Mr. Justice B.P. Singh Mr. Justice Arun Kumar See more information ... Smart Summary Please sign up to generate summary. JUDGMENT T.T. Industries v. Harjeet Kaur Another. Issue notice. Interim stay of the operation of the order of the Intellectual Property Appellate Board.