Citation Codes Equivalent Citations citation codes Case Number SLP (C) No. of 2009 (CC No. 15596 of 2009), decided on October 6, 2009 Disposition allowed Advocates For the Appellant : ----- For the Respondents: ----- Judges Justice B.N. Agrawal Justice Aftab Alam See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Election Commission Of India v. Yadavrao And Others Order1. Taken on board. Permission to file the special leave petition and additional documents is granted. Exemption allowed.2. Issue notice. Until further orders, operation of the impugned order WP No. 6474 of 2009 shall remain stayed.