Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. Case No. 395 of 1957 & Case Refd. No. 4 of 1957 Advocates For the Respondent: Public Prosecutor. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT In Re: Pechimuthu Pandithan Ramaswami Pandithan x The content for this judgment is not available yet.