AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Use AI to get other relevant cases.

Comments

M/S. Allahabad Labour Supply Agency, Nagpur v. First Labour Court, Nagpur And Others
(Apr 21, 1969)